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Tata Motors Finance Solutions ... vs Ambuj Logistics Private Limited ...
2022 Latest Caselaw 2755 Cal/2

Citation : 2022 Latest Caselaw 2755 Cal/2
Judgement Date : 16 November, 2022

Calcutta High Court
Tata Motors Finance Solutions ... vs Ambuj Logistics Private Limited ... on 16 November, 2022
ODC 8
                              ORDER SHEET
                               EC/274/2020
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                          COMMERCIAL DIVISION


                 TATA MOTORS FINANCE SOLUTIONS LIMITED
                                   VS
                AMBUJ LOGISTICS PRIVATE LIMITED AND ANR.


  BEFORE:
  The Hon'ble JUSTICE SHEKHAR B. SARAF
  Date: 16th November, 2022.


                                                                       Appearance:
                                                      Mr. Saubhik Chowdhury, Adv.
                                                            Ms. Tapasika Bose, Adv.

                                                             Mr. Joydeep Guha, Adv.


      The Court: Counsel appearing on behalf of the respondents submits that

they shall file their affidavit of assets within a period of three weeks from date.

Accordingly, time is granted to file affidavit of assets within a period of

three weeks from date.

Matter to appear on 6th January, 2023 for examination of the judgment

debtors.

(SHEKHAR B. SARAF, J.)

sp/

 
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