Pradeep Kumar Saraogi And Ors vs Pradip Kumar Agarwal
2022 Latest Caselaw 2732 Cal/2

OD-5
                               ORDER SHEET

                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                          IA NO:GA 1 OF 2022
                            CS 238 OF 2022
                   PRADEEP KUMAR SARAOGI AND ORS.
                                Versus
                       PRADIP KUMAR AGARWAL

  BEFORE:
  The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date : 14th November, 2022.

Appearance:

Ms. Amrita Panja Moulick, Adv.

For plaintiffs

The Court:- This is an application for judgment upon admission and

consequential injunction as also for attachment in a money suit.

Let this matter be adjourned and be placed in the monthly list of

December 2022.

Let the plaintiffs serve a copy of this application upon the defendant

in the meantime and file an affidavit of service to that effect on the next

date.

(ARINDAM MUKHERJEE, J.)

sb.