Dollar Industries Ltd vs M/S. Lily India Pvt. Ltd
2022 Latest Caselaw 2726 Cal/2

OD-1

                                    EC/6/2019

                          IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE



                                           DOLLAR INDUSTRIES LTD.

                                                   -Versus-

                                           M/S. LILY INDIA PVT. LTD.

                                                                    Appearance:
                                                       Mr. Amritam Mondal, Adv.
                                                      ...for the decree-holder.

                                                 Mr. Sarvapriya Mukherjee, Adv.
                                                      Ms. Sananda Ganguli, Adv.
                                                   ... for the judgment-debtor.


             BEFORE:
             The Hon'ble JUSTICE AJOY KUMAR MUKHERJEE

Date : 11th November, 2022.

The Court: For want of determination, I release the

matter for placing the same before the appropriate Bench.

(AJOY KUMAR MUKHERJEE, J.)

S.Das/A/s.