Poonawalla Fincorp Limited vs Manik Merchantiles Private ...
2022 Latest Caselaw 2721 Cal/2

OD-19
                                 ORDER SHEET

                                  EC/277/2020

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                      POONAWALLA FINCORP LIMITED
                                   VS
               MANIK MERCHANTILES PRIVATE LIMITED AND ORS.


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 11th November, 2022 Appearance:

Mr. Paritosh Sinha, Adv.

Mr. K.K. Pandey, Adv.

Ms. Enakshi Saha, Adv.

...for the petitioner

Mr. Hareram Singh, Adv.

...for the judgment-debtors

The Court: The award-debtor nos. 2 and 4 have filed their affidavit of

assets in Court today. Copy of the same has been handed over to Counsel

appearing on behalf of the award-holder.

Accordingly, award-debtor nos. 2 and 4 are directed to be present in

Court on January 13, 2023 for examination.

(SHEKHAR B. SARAF, J.)

R.Bhar