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Tci Finance Limited vs Godavari Commercial Services ...
2022 Latest Caselaw 2705 Cal/2

Citation : 2022 Latest Caselaw 2705 Cal/2
Judgement Date : 9 November, 2022

Calcutta High Court
Tci Finance Limited vs Godavari Commercial Services ... on 9 November, 2022
OD-10

                        IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE

                                    EC/288/2020
                                  IA No.GA/1/2021
                       TCI FINANCE LIMITED
                                VS
        GODAVARI COMMERCIAL SERVICES PRIVATE LIMITED AND ORS.

BEFORE :
THE HON'BLE JUSTICE AJOY KUMAR MUKHERJEE

Date : 9th November, 2022.

Appearance :

Mr. Arif Ali, Adv.

Mr. Abhijit Sarkar, Adv. Mr. A.C. Kundu,Adv.

...for the decree-holder.

Mr. M.S. Tiwari, Adv.

...for the judgment-debtors.

The Court : Let affidavit-in-opposition and affidavit-in-reply filed in Court

today be taken on record.

Let the matter appear on 16th November, 2022 for hearing GA/1/2021.

(AJOY KUMAR MUKHERJEE, J.)

S.Pal

 
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