M/S. Techma Engineering ... vs Union Of India
2022 Latest Caselaw 2693 Cal/2

OD 5

EC 361 of 2019 IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE

M/S. TECHMA ENGINEERING ENTERPRISE PRIVATE LIMITED VERSUS UNION OF INDIA

BEFORE:

The Hon'ble Justice AJOY KUMAR MUKHERJEE Date : 4th November, 2022.

APPEARANCE:

Mr. Suddhasatva Banerjee,Adv.

Mr. Rudrajit Sarkar,Adv. Mr. Anuraag Mitra,Adv. Mr. Aasish Choudhury,Adv.

Ms. Puja Tripathi,Adv. ....for award holder.

Mr. Nandlal Singhania,Adv.

Ms. T. Kaur,Adv.

The Court:- Written notes of argument filed by judgment-debtor be taken

on record.

Let the matter appear on 16th November, 2022.

(AJOY KUMAR MUKHERJEE, J.)

s.chandra