Idfc First Bank Ltd vs Ms. Chhaberina Begum And Anr
2022 Latest Caselaw 2684 Cal/2

OD-18
                                  ORDER SHEET

                                   EC/226/2020

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                             IDFC FIRST BANK LTD
                                      VS
                       MS. CHHABERINA BEGUM AND ANR


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF

Date : 4th November, 2022 Appearance:

Mr. Ranjit Singh, Adv.

Ms. Pooja Sett, Adv.

...for the petitioner

Mr. Abdul Hamid Shaikh, Adv.

...for the judgment-debtor

The Court: Affidavit of assets filed by the award-debtor no.1 in Court be

taken on record.

The award-debtor nos. 1 and 2 are directed to be present in Court on

December 9, 2022 for examination.

(SHEKHAR B. SARAF, J.)

R.Bhar