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Eastern Copper Manufacturing ... vs Latasha Exports Limited & Anr
2022 Latest Caselaw 2672 Cal/2

Citation : 2022 Latest Caselaw 2672 Cal/2
Judgement Date : 3 November, 2022

Calcutta High Court
Eastern Copper Manufacturing ... vs Latasha Exports Limited & Anr on 3 November, 2022
OD - 13

                               ORDER SHEET

                            EC/123/2015
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

          EASTERN COPPER MANUFACTURING COMPANY PVT. LTD.
                                VS
                      LATASHA EXPORTS LIMITED & ANR.


BEFORE:
The Hon'ble JUSTICE BIBHAS RANJAN DE

Date : 3rd November, 2022.

Appearance:

Mr. Uttam Sharma, Adv.

...For the decree holder

The Court : None appears on behalf of the judgment-debtors.

Learned advocate appearing for the decree holder submits before

this Court that he could not contact his client in spite of repeated efforts

and that is why he intends to retire from the case. Leave is granted to

retire.

Let the matter go out of the list.

(BIBHAS RANJAN DE, J.) TR/

 
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