Pawan Properties vs Radha Devi Agarwal And Ors
2022 Latest Caselaw 2669 Cal/2

OD - 10

                             ORDER SHEET

                             EC/593/2014
                 IA GA 1 of 2015 (Old GA 710 of 2015)
                 IA GA 2 of 2015 (Old GA 711 of 2015)
                  IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                          PAWAN PROPERTIES
                                 VS
                       RADHA DEVI AGARWAL AND ORS.


BEFORE:
The Hon'ble JUSTICE BIBHAS RANJAN DE

Date : 3rd November, 2022.

Appearance:

Mr. Rupak Ghosh, Adv.

Mr. Sidharta Basu, Adv.

Mr. Aniruddha Ganguly, Adv.

Mr. Rajib Ghosh, Adv.

...For judgment-debtor no. 2

The Court : Learned advocate appearing for the judgment-debtors is

present and files affidavit-in-reply which may be taken on record.

None appears for the decree holder today.

Learned advocate for the judgment-debtors is directed to serve

copies upon the decree holder.

Let the matter appear on 24th November, 2022 for further hearing.

(BIBHAS RANJAN DE, J.) TR/