Kotak Mahindra Bank Ltd vs Saumya Mining Limited And Anr
2022 Latest Caselaw 828 Cal/2

OD-6, 22 & 23
                   IN THE HIGH COURT AT CALCUTTA
                 ORDINARY ORIGINAL CIVIL JURISDICTION
                            ORIGINAL SIDE

                             IA NO. GA/1/2022
                             In EC/176/2020

                      KOTAK MAHINDRA BANK LTD.
                                 Vs
                    SAUMYA MINING LIMITED AND ANR.

                              In EC/174/2020
                       IA NO. GA/1/2021, GA/2/2022

                      KOTAK MAHINDRA BANK LTD.
                                 Vs
                    SAUMYA MINING LIMITED AND ANR.


                             IA NO. GA/1/2021
                             In EC/175/2020

                      KOTAK MAHINDRA BANK LTD.
                                 Vs
                    SAUMYA MINING LIMITED AND ANR.




  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 10th March, 2022.

Appearance:

Mr. Swatarup Banerjee, Adv.

Ms. S. Das, Adv.

Mr. Jishnujit Roy, Adv.

Mr Rohit Das, Adv.

Mr.K. Rahman, Adv

The Court : By an order dated 4 March, 2022, this Court had directed that

the Advocate appearing on behalf of the judgment debtor no. 1 to produce

extracts of the entire passport of the judgment debtor no. 2 in order to

demonstrate that he was in India at the relevant point of time.

Mr. Banerjee appears on behalf of the decree holder and submits that the

extract of the entire passport has not been produced in terms of the order dated

4 Mach, 2022.

In view of the aforesaid, the judgment debtor no. 2 is directed to file an

Affidavit annexing his entire current passport with all pages prior to the

returnable date.

The documents referred to during the course of examination of the

judgment-debtor no. 2 be also furnished by the Advocate of the judgment-debtor

no. 2 to the Advocate of the award-holder by 15 March, 2022.

Let this matter appear on 17 March, 2022.

(RAVI KRISHAN KAPUR, J.) SK., S. Bag.