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Ankit Metal And Power Limited And ... vs West Bengal Industrial ...
2022 Latest Caselaw 1750 Cal/2

Citation : 2022 Latest Caselaw 1750 Cal/2
Judgement Date : 14 June, 2022

Calcutta High Court
Ankit Metal And Power Limited And ... vs West Bengal Industrial ... on 14 June, 2022
OD-8
                                 ORDER SHEET

                                WPO/107/2021

                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                               ORIGINAL SIDE

                 ANKIT METAL AND POWER LIMITED AND ANR.
                                   VS
                  WEST BENGAL INDUSTRIAL DEVELOPMENT
                      CORPORATION LIMITED AND ORS.


   BEFORE:
   The Hon'ble JUSTICE SABYASACHI BHATTACHARYYA

Date : 14th June, 2022.

Appearance:

Mr. Arik Banerjee, Adv. Mr. Nilay Sengupta, Adv.

...for the petitioners

Md. T.M. Siddiqui, Adv.

...for WBIDC

The Court: Arguments concluded.

The matter is reserved for judgment.

(SABYASACHI BHATTACHARYYA, J.)

R.Bhar

 
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