M/S Swaraj Mazda Ltd. And Others vs Sankalp Motors Pvt. Ltd. And ...
2022 Latest Caselaw 4915 Cal

D/L70 C.R.R.3282 of 2008 July 29,

In Re: An application under Section 401 read with Section 482 of the Bpg.

Code of Criminal Procedure, 1973;

M/s Swaraj Mazda Ltd. and others Versus Sankalp Motors Pvt. Ltd. and others

Mr. Sourav Chatterjee.

...for the petitioners.

Mr. Sandipan Ganguly.

...for the opposite party no.1.

Mr. Anwar Hossain, Ms. Manisha Sharma.

...for the State.

Mr. Sourav Chatterjee, learned advocate, appears for the

petitioners.

Mr. Sandipan Ganguly, learned senior advocate, appears

for the opposite party no.1.

Mr. Anwar Hossain, learned advocate, appears on behalf

of the State.

Hearing of the revisional application is concluded.

The matter is reserved for judgment.

(Tirthankar Ghosh, J.)