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Amitava Ghosh & Anr vs The State Of West Bengal & Ors
2022 Latest Caselaw 4851 Cal

Citation : 2022 Latest Caselaw 4851 Cal
Judgement Date : 28 July, 2022

Calcutta High Court (Appellete Side)
Amitava Ghosh & Anr vs The State Of West Bengal & Ors on 28 July, 2022

22 28.07.2022 NB Ct. 39 WPA 9174 of 2015

Amitava Ghosh & Anr.

Vs.

The State of West Bengal & Ors.

Dr. Indrajit Mandal, Ms. Indrani Pal.

...for the petitioners.

Mr. Lalit Mohan Mahata Ld. AGP, Mr. Prasanta Behari Mahata.

...for the State.

Heard learned counsels appearing on behalf of the

parties.

Hearing is concluded.

Judgment is reserved.

(Jay Sengupta, J.)

 
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