Secretary vs The Chief Executive Officer & Ors
2022 Latest Caselaw 4551 Cal

Citation : 2022 Latest Caselaw 4551 Cal
Judgement Date : 20 July, 2022

Calcutta High Court (Appellete Side)

Secretary vs The Chief Executive Officer & Ors on 20 July, 2022

    16.
20-07-2022
 debajyoti
(Ct. no.06)
                             FMA 863 of 2022
                                    +
                            IA NO:CAN/1/2022

                  Secretary, Shibam Charitable Dharmasala
                                   Vs.
                     The Chief Executive Officer & Ors.

               Mr. Bijoy Adhikary,
               Mr. Ushananda Jana,
               Ms. Susmita Adhikary
                                       ... For the Appellant.
               Mr. Sk. Afrojul Haque
                                       ... For Respondent Nos.1 & 2.

Ms. Sutapa Sanyal, Ms. Susnita Saha ... For the State.

Hearing is concluded. Judgment is reserved.

(Rai Chattopadhyay, J.) (Arijit Banerjee, J.)

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