Citation : 2022 Latest Caselaw 4239 Cal
Judgement Date : 14 July, 2022
14.07.2022 Item No.1 Court No.6.
AB C. O. 141 of 1997 With IA CAN 7 of 2020 (Old CAN 1408 of 2020)
Rash Behari Ghosh & Others Vs Bhabani Prasad Ghosh
Mr. Pinaki Ranjan Mitra, Mr. Jaydip Basu, Mr. S. Mukhopadhyay ....for the Petitioners.
Hearing is concluded. Judgment is reserved.
(Arijit Banerjee, J.)
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