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Mihir Gorai vs The State Of West Bengal & Anr
2022 Latest Caselaw 4102 Cal

Citation : 2022 Latest Caselaw 4102 Cal
Judgement Date : 8 July, 2022

Calcutta High Court (Appellete Side)

Mihir Gorai vs The State Of West Bengal & Anr on 8 July, 2022

08.07.2022

Ct. No.40 d.g. CRA 149 of 2015

Mihir Gorai vs.

The State of West Bengal & Anr.

Mr. K. Ghosal.

... for the appellant

Mr. Swapan Banerjee, Ms. Purnima Ghosh.

... for the State

Heard both the parties.

Learned Counsel appearing for the State submitted

written notes of argument. Let the same be kept with the

record.

Let the matter be reserved for judgment.

(Sugato Majumdar, J.)

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