The State Of West Bengal vs Gopal Tewari & Ors
2022 Latest Caselaw 3940 Cal

04.07.2022 Serial no.60 Aloke

CRMSPL 13 of 2020 IA NO. CRAN 1 of 2020 (Old No. CRAN 1018 of 2020) The State of West Bengal Vs.

Gopal Tewari & Ors.

Mr. Mainak Gupta, Advocate ... ... For the Appellant

In re : CRAN 1 of 2020 (Old No. CRAN 1018 of 2020)

For the ends of justice, the delay of 87 days in filing the application seeking leave to prefer the appeal is condoned.

CRAN 1 of 2020 (Old No. CRAN 1018 of 2020) is disposed of accordingly.

In re : CRMSPL 13 of 2020

This is an application from the judgment of acquittal. CRMSPL 13 of 2020 is disposed of by permitting the State to prefer the appeal.

(Debangsu Basak, J.)

(Bibhas Ranjan De, J.)