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Rajesh Kumar Agarwal vs M/S Vinayak Mica Export Company ...
2022 Latest Caselaw 2094 Cal/2

Citation : 2022 Latest Caselaw 2094 Cal/2
Judgement Date : 29 July, 2022

Calcutta High Court
Rajesh Kumar Agarwal vs M/S Vinayak Mica Export Company ... on 29 July, 2022
OD - 5

                          ORDER SHEET
                           EC/156/2022
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                     RAJESH KUMAR AGARWAL
                               VS
            M/S VINAYAK MICA EXPORT COMPANY AND ORS


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 29th July, 2022.

Appearance:

Mr. Nikunj Berlia, Adv. Mr. Varun Khotari, Adv. ...For the decree-holder Ms. Vidushi Chokhani, Adv. ...For the Judgment-debtor

The Court : On the prayer of the learned advocate appearing for the

judgment debtor, this matter is adjourned till 8th August, 2022.

(MD. NIZAMUDDIN, J.) TR/

 
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