Yashovardhan Sinha Huf And Anr vs Satyatej Vyapaar Pvt Ltd
2022 Latest Caselaw 2068 Cal/2

OD-28
                                   ORDER SHEET

                                    AP/156/2022

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                      YASHOVARDHAN SINHA HUF AND ANR
                                     VS
                          SATYATEJ VYAPAAR PVT LTD


   BEFORE:
   The Hon'ble JUSTICE SHEKHAR B. SARAF
   Date : 25th July, 2022

                                                                         Appearance:
                                                              Mr. Utpal Bose, Sr. Adv.
                                                              Mr. Saahil Memon, Adv.
                                                               Mr. Suvam Sinha, Adv.
                                                                   ...for the petitioner

                                                              Mr. Rajarshi Dutta, Adv.
                                                         Mr. Nirmalya Dasgupta, Adv.
                                                           Ms. Anupama Sahay, Adv.
                                                                  ...for the respondent

The Court: Heard Counsel appearing on behalf of the parties.

Hearing is concluded.

Notes of argument to be filed by the respondent by Friday (29.07.2022).

Copy of the same to be served upon Counsel appearing on behalf of the

petitioner.

Petitioner shall be at liberty to file a supplementary note of argument, if

necessary, by next Wednesday (03.08.2022),

Judgment is reserved.

(SHEKHAR B. SARAF, J.)

R.Bhar