Poonawalla Fincorp Limited vs Navkar Rice Traders And Ors
2022 Latest Caselaw 2051 Cal/2

ODC 12


                               ORDER SHEET
                                EC/195/2021
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                           COMMERCIAL DIVISION


                         POONAWALLA FINCORP LIMITED
                                     VS
                        NAVKAR RICE TRADERS AND ORS.



    BEFORE:
    The Hon'ble JUSTICE SHEKHAR B. SARAF

Date: 22nd July, 2022.

Appearance:

Mr. Paritosh Sinha, Adv. Mr. K.K. Pandey, Adv.

Ms. Enakshi Saha, Adv.

...for the award-holder

Mr. Soumya Ray, Adv.

Mr. Rajnish Kr. Kalawatia, Adv.

...for the award-debtors

The Court: Affidavits of assets have been filed by the award-debtor nos.2

and 3. Accordingly, the matter is fixed for examination of the judgment-debtors

six weeks hence.

The award-debtor no.2 is directed to be present on that date for his

examination.

(SHEKHAR B. SARAF, J.) B.Pal