Kishanlal Sharma vs Central Warehousing Corporation ...
2022 Latest Caselaw 1918 Cal/2

OD - 2

                          ORDER SHEET
                           EC/155/2021
                 IN THE HIGH COURT AT CALCUTTA
               ORDINARY ORIGINAL CIVIL JURISDICTION
                          ORIGINAL SIDE

                      KISHANLAL SHARMA
                             VS
          CENTRAL WAREHOUSING CORPORATION AND ORS.


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN
Date : 12th July, 2022.

                                                                        Appearance:
                                                                Ms. Sonal Shah, Adv.
                                                          Ms. Rittwika Banerjee, Adv.
                                                              ...For the decree-holder
                                                 Mr Dipak Kumar Bhattacharyya, Adv.
                                                         Mr. Sobhan Majumder, Adv.
                                                               ...for judgment debtor


      The Court : Heard learned advocates appearing for the parties.

      Let the respondents file affidavit-in-opposition to this application

and also file affidavit of assets which the judgment-debtors own by 9th

August, 2022. Matter is made returnable on 10th August, 2022.

(MD. NIZAMUDDIN, J.) TR/