Raj Singh Chopra vs Jagat Gingh Chopra And Anr
2022 Latest Caselaw 1854 Cal/2

OD-8
                               IA NO. GA/2/2021
                                In EC/113/2021
                       IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE



                              RAJ SINGH CHOPRA
                                      Vs
                         JAGAT GINGH CHOPRA AND ANR.



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 7th July, 2022.

Appearance:

Mr. Sakya Sen, Adv.

Mr. Anirban Pranamik, Adv. Ms. Subhasree Dey, Adv.

Mr. P. Nath, Adv.

...for judgment debtor.

The Court : Let this matter go out of the list due to lack of determination.

(RAVI KRISHAN KAPUR, J.)

SK.