Shridhar Vyapaar Private Limited vs Gammon India Limited
2022 Latest Caselaw 1843 Cal/2

OD-20
                              IA NO. GA/3/2022
                                In CS/31/2016
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE



                      SHRIDHAR VYAPAAR PRIVATE LIMITED
                                    Vs
                           GAMMON INDIA LIMITED



      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th July, 2022.

Appearance:

Mr. Sourajit Dasgupta, Adv.

Mr. S. Singh, Adv.

Mr. A.K. Singh, Adv.

Mr. S. Ganguly, Adv.

Mr. R. Raychowdhury, Adv.

The Court : In view of the order and judgment dated 9 August, 2018, I am

of the view that there is no scope of passing any further order in this application.

Accordingly, GA 3 of 2022 stands dismissed.

(RAVI KRISHAN KAPUR, J.) SK.