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Shivani Properties Pvt Ltd vs Rama Shankar Pandey And Ors
2022 Latest Caselaw 1838 Cal/2

Citation : 2022 Latest Caselaw 1838 Cal/2
Judgement Date : 5 July, 2022

Calcutta High Court
Shivani Properties Pvt Ltd vs Rama Shankar Pandey And Ors on 5 July, 2022
OD - 2

                              ORDER SHEET

                            EC/96/2022
                  IN THE HIGH COURT AT CALCUTTA
                ORDINARY ORIGINAL CIVIL JURISDICTION
                           ORIGINAL SIDE

                     SHIVANI PROPERTIES PVT LTD.
                                 VS
                   RAMA SHANKAR PANDEY AND ORS.


BEFORE:
The Hon'ble JUSTICE MD. NIZAMUDDIN

Date : 5th July, 2022.

Appearance:

Mr. Sarosij Dasgupta, Adv. Mrs. Arunima Lala, Adv. Mr. Suman Majumdar, Adv. ...For the decree-holder

Mr. Sabyasachi Mondal, Adv. Mr. Sayan Mukherjee, Adv. Mr. A.S. Fazlul Karim, Adv. ...For the judgment-debtor

The Court : Decree-holder shall give notice to the Receiver.

List this matter on 6th July, 2022.

(MD. NIZAMUDDIN, J.) TR/

 
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