Bajaj Alliance General Insurance ... vs Notex Realty Limited & Anr
2022 Latest Caselaw 1837 Cal/2

OD 33

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                               IA NO. GA/3/2022
                                 In CS/13/2015

           BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LTD.
                                 Vs
                     NOTEX REALTY LIMITED & ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th July, 2022.

Appearance:

Mr. Debraj Sahu, Adv.

Mr. Abhishek Banerjee, Adv.

Mr. Avinash Kankani, Adv.

Mr. S. Dasgupta, Adv.

Mr. S. Majumder, Adv.

The Court: At the instance of the parties, let this matter appear on 11th

July, 2022. In the meantime, the judgment-debtors are directed to take

instructions insofar as the proposal of the decree-holder is concerned.

(RAVI KRISHAN KAPUR, J.)

D.Ghosh