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CRA/561/2015
2022 Latest Caselaw 8447 Cal

Citation : 2022 Latest Caselaw 8447 Cal
Judgement Date : 16 December, 2022

Calcutta High Court (Appellete Side)
CRA/561/2015 on 16 December, 2022

16.12.2022 Sl. No.1 akd C. R. A. 561 of 2015

In Re : Jiten Barman ... Appellant

Mr. Amitabha Karmakar ... ... for the appellant

Mr. Parthapratim Das Mrs. Manasi Roy ... ... for the State

Let the matter appear under the same heading on

21.12.2022.

Department is directed to file report whether any other appeal

is pending against the selfsame judgment and order.

(Ajay Kumar Gupta, J.) (Joymalya Bagchi, J.)

 
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