Shivani Properties Pvt. Ltd vs Rama Shankar Pandey And Ors
2022 Latest Caselaw 1525 Cal/2

Citation : 2022 Latest Caselaw 1525 Cal/2
Judgement Date : 29 April, 2022

Calcutta High Court

Shivani Properties Pvt. Ltd vs Rama Shankar Pandey And Ors on 29 April, 2022

OD-16
                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                                ORIGINAL SIDE

                                EC/96/2022

                        SHIVANI PROPERTIES PVT. LTD.
                                   Versus
                       RAMA SHANKAR PANDEY AND ORS.

     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 29th April, 2022.

Appearance:

Mr. Sarosij Dasgupta, Adv.

Mr. S. Mondal, Adv.

Mr. S. Mukherjee, Adv.

The Court: An accommodation is prayed for on behalf of the judgment

debtor.

Let this matter appear on 4th May, 2022.

(RAVI KRISHAN KAPUR, J.)

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