Gouranga Lal Chatterjee ... vs The State Of West Bengal And Ors
2021 Latest Caselaw 976 Cal/2

Citation : 2021 Latest Caselaw 976 Cal/2
Judgement Date : 20 September, 2021

Calcutta High Court

Gouranga Lal Chatterjee ... vs The State Of West Bengal And Ors on 20 September, 2021

OD-96
                                 EC/97/2020
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


             GOURANGA LAL CHATTERJEE CONSTRUCTION PVT LTD
                                 VS
                  THE STATE OF WEST BENGAL AND ORS


     BEFORE:
     The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 20th September, 2021.

Appearance:

Mr. Paritosh Sinha, Adv. Mr. Arindam Mondal, Adv.

The Court: None appears on behalf of the decree holder. The

judgment debtor is represented. As a last chance, let this matter appear

September 23, 2021.

(RAVI KRISHAN KAPUR, J.)

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