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Union Of India And Others vs Gurtiboina Appaia V.G. Shankar
2021 Latest Caselaw 5276 Cal

Citation : 2021 Latest Caselaw 5276 Cal
Judgement Date : 30 September, 2021

Calcutta High Court (Appellete Side)
Union Of India And Others vs Gurtiboina Appaia V.G. Shankar on 30 September, 2021
  48
30.09.2021
   TN

                              W.P.C.T. No.140 of 2019
                                (Via video conference)

                              Union of India and others
                                         Vs.
                           Gurtiboina Appaia V.G. Shankar


             Mr. Rabindranath Bag,
             Mr. Mukhesh Kumar Gupta
                                                .... for the petitioners

             Mr. Saptarshi Roy,
             Ms. Kakali Das Chakraborty
                                                ....for the respondent

Hearing concluded.

Judgment is reserved in the matter.

(Sabyasachi Bhattacharyya, J.)

(Jay Sengupta, J.)

 
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