Rabindra Kumar Bharti vs Mr. Prem Sagar Mishra & Ors
2021 Latest Caselaw 4663 Cal

07.09.2021

PG

C.P.A.N. 442 of 2021 In M.A.T. 213 of 2021 r

Rabindra Kumar Bharti Vs.

Mr. Prem Sagar Mishra & Ors.

Mr. Siddhartha Banerjee Mr. Kunal Ganguly..........for applicant

Mr. Banerjee, learned advocate appears on

behalf of applicant in support of the contempt

application. He submits in fairness, he has

information, against our judgment dated 4 th March,

2021 a special leave petition has been preferred in the

Supreme Court and notice issued.

List the application on 28th September, 2021

at 2.00 p.m.

(Arindam Sinha, J.)

(Suvra Ghosh, J.)