Batliboi Limited vs Union Of India
2021 Latest Caselaw 1129 Cal/2

Citation : 2021 Latest Caselaw 1129 Cal/2
Judgement Date : 27 September, 2021

Calcutta High Court

Batliboi Limited vs Union Of India on 27 September, 2021

OD - 7
                                   IA NO.GA/1/2006
                               (Old No.GA/2853/2006)
                                     EC 52/2005
                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                 BATLIBOI LIMITED
                                     VERSUS
                                  UNION OF INDIA


    BEFORE:
    The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 27th September, 2021.

The Court: The decree-holder is not in a position to proceed with this

application and prays for an accommodation. None appears on behalf of the

judgment-debtor nor is any accommodation prayed for on their behalf.

Let this matter appear in the Monthly List of November 2021.

(RAVI KRISHAN KAPUR, J.)

S.Das AR[CR]

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