Sri Partha Pratim Ghosh & Ors vs Arun Banerjee & Ors
2021 Latest Caselaw 5858 Cal

26-11-2021
 ct no. 13
 Sl.1302
    sp

                        WPCRC 33 of 2021
                                 In
                         WPA 6948 of 2020
                  Sri Partha Pratim Ghosh & Ors.
                               Versus
                       Arun Banerjee & Ors.

                         (Via Video Conference)



             Mr. Victor Chatterjee,
             Mr. B. Basak
                                      ...for the private respondents

It is submitted by the private respondents

that the building in question has been demolished

and the order dated September 25, 2020 has been

complied with.

In those circumstances, WPCRC 33 of 2021

shall stand disposed of.

The personal presence of the alleged

contemnors is dispensed with. Rule, if any, shall

stand discharged.

Urgent photostat certified copy of this

judgment, if applied for, be given to the parties

upon compliance of all formalities.

(Rajasekhar Mantha, J.)