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Smt. Sujata Halder @ Puspa Halder vs Smt. Mina Debi Mahato & Ors
2021 Latest Caselaw 5691 Cal

Citation : 2021 Latest Caselaw 5691 Cal
Judgement Date : 16 November, 2021

Calcutta High Court (Appellete Side)

Smt. Sujata Halder @ Puspa Halder vs Smt. Mina Debi Mahato & Ors on 16 November, 2021

36 16.11.

AGM    2021
RKB
 Ct
                                   FMAT 21 of 2013

Smt. Sujata Halder @ Puspa Halder Versus Smt. Mina Debi Mahato & Ors

(Via Video conference)

Mr. Sayantan Rakshit, ... For the Appellant.

Upon furnishing a copy of the judgment passed in FMAT 21 of 2013 dated 29th June, 2021, learned advocate Mr. Sayantan Rakshit representing appellant/ claimant submits that the appeal has already been disposed of.

The matter has inadvertently appeared in the list.

Matter to go out of list, since the matter has already been disposed of.

(Subhasis Dasgupta, J)

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