Citation : 2021 Latest Caselaw 3492 Cal
Judgement Date : 29 June, 2021
29th June,
(AK)
C.O 1146 of 2021
(Via Video Conference)
Exide Industries Limited (formerly known as Chloride India Limited) Vs.
Urmila Pasari and others
Mr. Surojit Nath Mitra Mr. P.K. Dutt Mr. Rupak Ghosh Mr. S.K. Dutt Mr. S. Banerjee ...For the Petitioner.
Mr. Jayanta Kumar Mitra Mr. Suddhasatva Banerjee Ms. Radhika Singh ...For the Opposite Party No.1, 2 & 3.
Heard learned counsel for both the parties.
Written notes of arguments filed today by the
respective contesting parties be kept on record.
The matter is reserved for judgment.
(Sabyasachi Bhattacharyya, J.)
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