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Mrs. Sonal Harbin Jhaveri vs Mr. Anant Girdharlal Shah And Ors
2024 Latest Caselaw 3007 Bom

Citation : 2024 Latest Caselaw 3007 Bom
Judgement Date : 31 January, 2024

Bombay High Court

Mrs. Sonal Harbin Jhaveri vs Mr. Anant Girdharlal Shah And Ors on 31 January, 2024

                                                                                        9-wp1951-17.doc

   vai
                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                             CIVIL APPELLATE JURISDICTION
           Digitally signed by
VASANT     VASANT
           ANANDRAO
ANANDRAO   IDHOL
IDHOL      Date: 2024.02.02
           15:29:56 +0530                WRIT PETITION NO.1951 OF 2017


                Mrs.Sonal H. Jhaveri                                   ...Petitioner
                          V/s.
                Anant G. Shah & Ors.                                   ...Respondents


                Smt.Sonal H. Jhaveri - Petitioner in person present.

                None for the Respondents.

                                                          CORAM :   RAJESH S. PATIL, J.
                                                          DATE :    31ST JANUARY, 2024.

                P.C. :-

1. This Writ Petition challenges the impugned judgment

and order dated 29 September 2016, rejecting MANRJI

Application No.23 of 2015. The Petitioner has filed R.A.D. Suit

in the Court of Small Causes, Mumbai. The said suit is pending

for hearing. In the said declaratory suit filed by the Petitioner,

MANRJI Application was filed bearing No.23 of 2015 which was

rejected, hence the Writ Petition.

9-wp1951-17.doc

2. Issue notice to the Respondents, returnable on 28

February 2024. In addition to the Court notice, the Petitioner is

permitted to serve the Respondents by advocates' private notice

by all permissible modes of service and file affidavit of service

before the next date of hearing.

(RAJESH S. PATIL, J.)

 
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