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Yashwant Kondiba Khandagale vs The State Of Maharashtra Through ...
2024 Latest Caselaw 23979 Bom

Citation : 2024 Latest Caselaw 23979 Bom
Judgement Date : 14 August, 2024

Bombay High Court

Yashwant Kondiba Khandagale vs The State Of Maharashtra Through ... on 14 August, 2024

Author: Ravindra V. Ghuge

Bench: Ravindra V. Ghuge

2024:BHC-AUG:18408-DB
                                                                          948wp8565-24

                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  BENCH AT AURANGABAD

                              948 WRIT PETITION NO. 8565 OF 2024

                               YASHWANT KONDIBA KHANDAGALE
                                              VERSUS
              THE STATE OF MAHARASHTRA THROUGH SECRETARY AND OTHERS
                                                 ...
              Mr. A. S. Kakade, Advocate for the Petitioner
              Ms. Neha Kamble, AGP for Respondents State

                             CORAM            :     RAVINDRA V. GHUGE &
                                                    Y. G. KHOBRAGADE, JJ.
                             DATE             :     14th August, 2024
              ORDER:

1. The learned Advocate for the Petitioner submits that his

representation dated 21.11.2023, seeking regularization of the

encroachment is pending before the District Collector, Beed. The only

prayer put forth is that the District Collector, Beed should look into the

said representation, expeditiously.

2. In view of the law laid down in Jagpal Singh and Ors.Vs.

State of Punjab and Ors., (2011) 11 SCC 396, this Court would not

direct the regularization of encroachment, unless the Petitioners fulfill

all the requirements in view of the said judgment.

3. In view of the above, this Writ Petition is disposed off. Let the

District Collector look into the representation of the Petitioner in view

of the law laid down in Japal Singh & others (Supra).

948wp8565-24

4. We make it clear that we have not expressed any opinion

upon the claim of the Petitioner.

( Y. G. KHOBRAGADE, J. ) ( RAVINDRA V. GHUGE, J. )

JPChavan

 
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