Swati Changdeo Janbandhu And Others vs Maharashtra Industrial Development ...
2024 Latest Caselaw 22579 Bom

Bombay High Court

Swati Changdeo Janbandhu And Others vs Maharashtra Industrial Development ... on 3 August, 2024

Bench: Vinay Joshi, M. W. Chandwani

  2024:BHC-NAG:8501-DB


                                                                                        2 WP-6384-2023
                                                            1

                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                    NAGPUR BENCH, NAGPUR.
                                   WRIT PETITION NO.6384 OF 2023
                       [Swati Changdeo Janbandhu and Ors. ..V/s.. Maharashtra Industrial
                                     Development Corporation and Ors.]
                    ___________________________________________________________________________________
                    Office Notes, Office Memoranda of Coram,
                    appearances, Court's orders of directions                   Court's or Judge's order
                    and Registrar's orders.
                                   Mr C. S. Dhore, Advocate for Petitioners.
                                   Mr J. B. Kasat, Advocate for Respondent Nos.1 to 3.


                                  CORAM : VINAY JOSHI AND M. W. CHANDWANI, JJ.

                                  DATE          : 3rd AUGUST, 2024.

                                  .         Inadvertent mistake has been pointed out in the name of

Advocate mentioned in appearance at page No. 2 of the judgment dated 16.07.2024.

2. Learned counsel Shri J. B. Kasat shall be referred as appearing for "Respondent Nos.1 to 3" instead of "Government Pleader for the State".

3. Necessary correction be made accordingly and corrected judgment be uploaded.

(M. W. CHANDWANI, J.) (VINAY JOSHI, J.)

Signed by: Mr. Ashish Tambe Designation: PA To Honourable Judge TAMBE Date: 05/08/2024 19:06:42