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Balu India Thr Jaspal Singh ... vs Western India Forgings Pvt. Ltd
2023 Latest Caselaw 9892 Bom

Citation : 2023 Latest Caselaw 9892 Bom
Judgement Date : 25 September, 2023

Bombay High Court
Balu India Thr Jaspal Singh ... vs Western India Forgings Pvt. Ltd on 25 September, 2023
Bench: Amit Borkar
                                                                                    10-wp11832-2023.doc


                       VRJ
                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION

                                             WRIT PETITION NO.11832 OF 2023


VAIBHAV
RAMESH
                       Balu India Through Jaspal Singh
JADHAV
Digitally signed by
VAIBHAV RAMESH
JADHAV
                       Chandok & Anr.                                 ... Petitioners
Date: 2023.09.25
18:02:07 +0530

                                   V/s.
                       Western India Forgings Pvt. Ltd                ... Respondent


                       Mr. Drupad Patil with Mr. Ishwar Nankani and Kunal
                       Naik i/by Nankani and Associates for the petitioners.



                                                      CORAM    : AMIT BORKAR, J.
                                                      DATED    : SEPTEMBER 25, 2023
                       P.C.:

1. Issue notice for final disposal to respondent No.1, returnable on 23rd October 2023.

2. Learned advocate for the petitioners invited my attention to paragraph No.74 of the judgment in the case of Hemendra Rasiklal Ghia vs. Subodh Mody reported in 2008 (5) CTC 577 to contend that the objection raised by the petitioners needs to be adjudicated at this stage.

3. Till 23rd October 2023, there shall be ad-interim relief in terms of prayer clause (c).

(AMIT BORKAR, J.)

 
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