Savita Sheshrao Sabale vs Snehal Sagar Sabale Alias Snehal ...
2023 Latest Caselaw 11050 Bom

                                                                          57-cra-68-2023.odt
                                           (1)


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                                CRA NO.68 OF 2023

                     SAVITA SHESHRAO SABALE
                                VERSUS
      SNEHAL SAGAR SABALE ALIAS SNEHAL DADASHEB WAGH AND
                                  ORS
                                   ...
              Advocate for Petitioner : Mr. Shermale K. N.
             Advocate for Respondent No.1 : Mr. M.S. Kabra
                                   ...

                                           CORAM : S.G. MEHARE, J.

DATED : OCTOBER 25, 2023

JUDGMENT :-

1. Time granted to the learned counsel for the petitioner to

advance the arguments on the case laws he wanted to rely upon.

2. Stand over to 31.10.2023 'high on board'.

3. Interim relief, if any, to continue till then.

4. Learned counsel for the respondent states that the

arguments of the petitioner be heard in his absence as he does not want

to argue again.

(S.G. MEHARE, J.)

Mujaheed//