Nilima Sahebrao Suryawanshi vs State Of Maharashtra Revenue And Forest ...
2023 Latest Caselaw 11947 Bom

Bombay High Court

Nilima Sahebrao Suryawanshi vs State Of Maharashtra Revenue And Forest ... on 30 November, 2023

Author: Nitin Jamdar

Bench: Nitin Jamdar

                                                                               Board Sr.No.:-902

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 14743 OF 2023

 Nilima Sahebrao Suryawanshi                 ....PETITIONER
            V/S
 State Of Maharashtra Revenue And Forest ....RESPONDENT

Department Thr. The Principal Secretary And Anr

Mr. Shekhar Jagtap i/b J. Shekhar & Co. for the Petitioner. Mr. M.M. Pable, AGP for State-Respondent No.1. Mr. G. S. Godbole, Senior Advocate a/w Mr. Sanjay Kshirsagar for Respondent No.2

CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE, JJ DATE : 30th November, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )