Rajaram Shankar Ahire vs The State Of Maharashtra
2023 Latest Caselaw 11946 Bom

Bombay High Court

Rajaram Shankar Ahire vs The State Of Maharashtra on 30 November, 2023

Bench: Prakash D. Naik, N. R. Borkar

                                                                   211-apeal-1046-2014.doc




              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CRIMINAL APPELLATE JURISDICTION

                      CRIMINAL APPEAL NO. 1046 OF 2014

 Rajaram Shankar Ahire                                        ...Appellant

           Versus

 The State of Maharashtra                                     ...Respondent
                                              ....
 Mr. Veerdhaval Kakade, Advocate for the Appellant (appointed).
 Mrs.M. H. Mhatre, APP for the Respondent - State.

                                              ....

                           CORAM        :        PRAKASH D. NAIK, &
                                                 N. R. BORKAR, JJ.

DATE : 30th NOVEMBER, 2023.

P.C.:

1. Heard both sides.

2. Stand over to 1st December 2023 for passing

Judgment.

(N. R. BORKAR, J.) (PRAKASH D. NAIK, J.)

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