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Housing Development Finance ... vs Solaris Development Private ...
2023 Latest Caselaw 11354 Bom

Citation : 2023 Latest Caselaw 11354 Bom
Judgement Date : 4 November, 2023

Bombay High Court
Housing Development Finance ... vs Solaris Development Private ... on 4 November, 2023
Bench: Abhay Ahuja
                                                                          1             15 sj 19-21 in comss 46-21-os.doc


                                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                          ORDINARY ORIGINAL CIVIL JURISDICTION

                                                       SUMMONS FOR JUDGMENT NO.19 OF 2021
                                                                       IN
                                                      COMMERCIAL SUMMARY SUIT NO.46 OF 2021

                               Housing Development Finance Corporation Limited                           ... Plaintiff
                                      Vs.
                               Solaris Developers Private Limited and anr.                               ... Defendants

                                                                              -------

                               Mr.Shreyansh Desai i/by M/s V. Deshpande and Company, Advocate for the
                               Plaintiff.
                               Mr.Hiten Lalan i/by Mr.Puneet Gogad, Advocates for the Defendants.

                                                                              -------

                                                          CORAM :      ABHAY AHUJA, J.
                                                          DATE :       04 NOVEMBER, 2023.


                               P.C. :


                               Mentioned out of turn.



1. Mr.Hiten Lalan, learned counsel appears for the Defendants and submits

that in paragraph No.4 of the order dated 23 rd October, 2023 the date should

have been 4th December, 2023 and not 4th November, 2023.

2. Let the aforesaid error be corrected. Rest of the order remains as it is.

3. Let the corrected order be uploaded as soon as possible.




                                                                                                 (ABHAY AHUJA, J.)


                                  Priya R. Soparkar                                                                         1 of 1


Signed by: Priya Soparkar

Designation: PA To Honourable Judge Date: 04/11/2023 16:56:15

 
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