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Rupa Deepak Dhande vs State Of Mah. Thr. Central Bureau ...
2023 Latest Caselaw 1622 Bom

Citation : 2023 Latest Caselaw 1622 Bom
Judgement Date : 16 February, 2023

Bombay High Court
Rupa Deepak Dhande vs State Of Mah. Thr. Central Bureau ... on 16 February, 2023
Bench: G. A. Sanap
 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
     APPELLATE SIDE CRIMINAL JURISDICTION

          CR. APPLICATION U/S 482 NO. 91 OF 2022
                            In
                     STAMP NO. OF

 Rupa Deepak Dhande                              ....PETITIONER
              V/S
 State Of Mah. Thr. Central Bureau Of         ....RESPONDENT

Investigation Acb Thr. Inspector Of Police And Others

ADV YOGESH BRAMHADAS MANDPE ALONG WITH ADV R P JOSHI for APPLICANT MUGDHA R. CHANDURKAR FOR R1 for Respondent SR.ADV. A.S. MARDIKAR WITH ADV A R DESHPANDE AND ADV P.U.KAVISHWAR FOR R-4 ADV D D VAIDYA FOR R-2

CORAM : HON'BLE SHRI JUSTICE G. A. SANAP J DATE : 16th February, 2023 P.C. :

S O to 22/02/2023 FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

Page 1/1

 
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