The United India Insurance ... vs Mr.Prabhakar Yashwant Upasani ...
2023 Latest Caselaw 7755 Bom

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                                                             21 - FA 20 OF 2020.doc


      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION
                        FIRST APPEAL NO. 20 OF 2020

The United India Insurance Co. Ltd.                  ..... Appellant

        VERSUS

Prabhakar Yashwant Upasani & Ors.                    ..... Respondents

Mr.Ketan Joshi for the Appellant.

Mr. Yogesh Pande for the Respondent nos. 1 and 2.

Mr.Vijay V.Chandavale a/w. Mr.Vishal S.Tambe for the Respondent
nos. 4 and 5.

                                       CORAM: ABHAY AHUJA, J.

DATE : 3rd AUGUST, 2023

P.C:-

On 11th July, 2023, this Court was awaiting the record and

proceedings. Again today, the remark column indicates that the record

and proceedings are awaited. Registry is directed to expeditiously call

for the record and proceedings with respect to the impugned common

judgment dated 27th October, 2017 pursuant to which award in

M.A.C.P. No. 752 of 2014 as well as in M.A.C.P.No. 143 of 2015 came

to be passed. List on 31st August, 2023.

[ABHAY AHUJA, J.]