Hairbhau Narayan Chikane vs The State Of Maharashtra And Ors
2022 Latest Caselaw 12118 Bom

Shubhada S Kadam                                       16 wp 11604.2017.doc

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   CIVIL APPELLATE JURISDICTION
                   WRIT PETITION NO. 11604 OF 2017

Hairbhau Narayan Chikane                               ....Petitioner
    Versus
The State of Maharashtra and ors.                      ....Respondents


Mr. Avinash Bhaskar Avhad, Advocate for the Petitioner.
Mr. A. I. Patel, Addl. GP along with Ms.M. S. Bane, AGP for
Respondent Nos. 1 to 4- State.
Mr. Aseem Naphade along with Ms. Swati Sawant i/b. M/s.S.K.
Legal Associates, Advocates for the Respondent



                       CORAM : R. D. DHANUKA &
                               S. G. DIGE, JJ.

DATE : 24th NOVEMBER, 2022.

P.C. :

1. Arguments are concluded. Closed for orders.

2. The interim order granted by this Court to continue till the

date of pronouncement of the judgment.

(S. G. DIGE, J.) (R. D. DHANUKA, J.)

Digitally signed by SHUBHADA SHUBHADA SHANKAR SHANKAR KADAM KADAM Date: 1/1 2022.11.25 18:12:26 +0530