Satyan Vinod Thukral vs Bhalchandra Trading Private ...
2022 Latest Caselaw 11949 Bom

                                                        21-SJ50-2021INCOMSS43-2021.DOC

                                                                                   Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                       IN ITS COMMERCIAL DIVISION


SANTOSH                         SUMMONS FOR JUDGMENT NO. 50 OF 2021
SUBHASH                                        IN
KULKARNI
Digitally signed by
                                  COMM SUMMARY SUIT NO. 43 OF 2021
SANTOSH SUBHASH
KULKARNI
Date: 2022.11.22
09:47:45 +0530
                      Satyan Vinod Thukral                                ...Applicant
                      In the matter between
                      Satyan Vinod Thukral                                    ...Plaintiff
                                        Versus
                      M/s. Bhalchandra Trading Private Limited            ...Defendant

                      Ms. Shivangi Kedia Ruia, a/w Krushang Kedia, i/ Girish
                           Kedia, for the Plaintiff.
                      None for the Defendant.


                                                CORAM:     N. J. JAMADAR, J.

                                                DATED :    21st NOVEMBER, 2022
                      PC:-

1. The learned Counsel for the plaintiff seeks time to file

affidavit in support of claim and original documents.

2. The affidavit in support of the claim and original

documents be filed on or before 5th December, 2022.

3. The suit be listed on 12th December, 2022.

[N. J. JAMADAR, J.]