Manoj Dattatray Mestry vs Aliaya Faisal Agarabattiwala And ...
2022 Latest Caselaw 11944 Bom

                                                         25-SJL32311-2022INSS13-2022.DOC

                                                                                    Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION


                             SUMMONS FOR JUDGMENT (L) NO. 32311 OF 2022
                                              IN
SANTOSH                            SUMMARY SUIT NO. 13 OF 2022
SUBHASH
KULKARNI
Digitally signed by
SANTOSH SUBHASH
                      Manoj Dattatray Mestry                                   ...Plaintiff
                                         Versus
KULKARNI
Date: 2022.11.22
09:47:46 +0530

                      Aliaya Faisal Agarabattiwala & anr.                   ...Defendants

                      Mr. Aloukik Pai, a/w Akshay Pai, Atharva, i/b Bina Pai, for
                            the Plaintiff.
                      Mr. Siddharth Rajamohan, i/b Pranav Avhad & Darshana
                             Naval, for the Defendants.


                                                 CORAM:      N. J. JAMADAR, J.

DATED : 21st NOVEMBER, 2022 PC:-

1. The learned Counsel for the plaintiff seeks leave to tender

affidavit of service.

2. The affidavit of service is taken on record.

3. At the request of the learned Counsel for the defendants,

list on 28th November, 2022.

[N. J. JAMADAR, J.]