Sagar S/O Arjunrao Ganeshe vs Kavita Sagar Ganeshe
2022 Latest Caselaw 11942 Bom

                                                 1                        11 apl 593.19.odt..odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       NAGPUR BENCH, NAGPUR.
               CRIMINAL APPLICATION (APL) NO.593 OF 2019
                               Sagar s/o Arjunrao Ganeshe and others
                                                .Vs.
                                        Kavita Sagar Ganeshe
_______________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
                             Mr Mahesh Vasant Rai, Advocate for the applicants.
                             Kavita Sagar Ganeshe in person.


                                   CORAM : G.A. SANAP, J.

DATE : NOVEMBER 21, 2022.

Learned APP in all fairness in the midst of the argument submits that in view of the recent judgment of the Hon'ble Apex Court, such matters should go before the Division Bench.

2. Learned Advocate for the applicants submits that on the next date, he would come prepare on this issue

3. Stand over to 12.12.2022.

(G. A. SANAP, J.)

manisha