The Manager, Reliance General ... vs Smt. Sunita Sunil Biradar And Ors
2022 Latest Caselaw 11339 Bom

                      P.H. Jayani                                       32(A) FAST94251.2020.doc

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            CIVIL APPELLATE JURISDICTION

                                       INTERIM APPLICATION NO. 541 OF 2021
                                                         IN
                                        FIRST APPEAL (ST.) NO. 94259 OF 2020

                      The Manager,
                      Reliance General Insurance Co. Ltd.               .... Applicant
                                 v/s.
                      Smt. Sunita Sunil Biradar and ors.                .... Respondents

                      Ms. Kalpana Trivedi for the Applicant.

                                               CORAM: SMT. ANUJA PRABHUDESSAI, J.

DATED : 09th NOVEMBER, 2022.

P. C. :-

. Learned counsel for the Applicant states that entire amount of

compensation as per the impugned judgment has been deposited

before the learned Commissioner, Sangli.

2. In the light of said statement, execution and implementation of

the impugned judgment dated 19/10/2019 in Application (ECA)

No.34/B-5/2014, is stayed pending hearing of the Appeal.

3. Interim Application stands disposed of.

PREETI JAYANI (SMT. ANUJA PRABHUDESSAI, J.) Digitally signed by PREETI H JAYANI Date: 2022.11.11 14:21:36 +0530