Hariom Kashmirilal Batra And ... vs Kumar Prashant Narayan Bhagat ...
2022 Latest Caselaw 2992 Bom

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                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              NAGPUR BENCH, NAGPUR.
                                            WRIT PETITION NO. 3702 OF 2021
                                             Hariom Kashmirilal Batra and another
                                                            -Vs.-
                                          Kumar Prashant Narayan Bhagat and another
                   ----------------------------------------------------------------------------------------------------------------------
                   Office notes, Office Memoranda of
                   Coram, appearances, Court's orders                                   Court's or Judge's Orders.
                   or directions and Registrar's orders.
                   ----------------------------------------------------------------------------------------------------------------------
                                                          Mr.Abdul Subhan, counsel for the petitioners.
                                                          Mr.M.R.Joharapurkar, counsel for Respondent No.1.
                                                          Mr.S.M.Khan, counsel for respondent No.2.



                                                                   CORAM : MANISH PITALE, J.

                                                                   DATE           : 28.03.2022


                                                             The       learned         counsel          appearing           for      the

respondents seek a short adjournment to place on record judgments, if any, to further support the contentions raised on behalf of the petitioners by placing reliance on the judgment of the Hon'ble Supreme Court in the case of Union of India v. Ibrahim Uddin and another, reported in (2012) 8 SCC 148.

2. Adjourn this petition to 06/04/2022 for further consideration.

JUDGE

Signed By:GHANSHYAM S KHUNTE

Signing Date:29.03.2022 13:08

KHUNTE